Nakul Agarwal vs S. B. Bhalerao Associates And 4 Ors
2022 Latest Caselaw 7540 Bom

          Digitally signed by
SWAROOP   SWAROOP
SHARAD    SHARAD PHADKE
          Date: 2022.08.03
PHADKE    10:59:52 +0530

                                                                         19 IA 3094 OF 2022.doc

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ADMIRALTY AND VICE ADMIRALTY JURISDICTION
                                        IN ITS COMMERCIAL DIVISION
                                    INTERIM APPLICATION NO.3094 OF 2022
                                                    IN
                                     COMM. SUMMARY SUIT NO.43 OF 2022

  Nakul Agarwal                                                 ...    Applicant/Plaintiff
        Versus
  S.B.Bhalerao Associates and Ors.                             ...   Defendants
                                                   WITH
                                   INTERIM APPLICATION (L) NO.13963 OF 2022
                                                    IN
                                   COMM. SUMMARY SUIT (L) NO.13958 OF 2022

  Shree Laxmi Enterprises                                       ...    Applicant/Plaintiff
        versus
  S.B.Bhalerao Associates and Ors.                              ...    Defendants
                                                   WITH
                                   INTERIM APPLICATION (L) NO.13968 OF 2022
                                                    IN
                                   COMM. SUMMARY SUIT (L) NO.13959 OF 2022

  SJS Trading and Holding Company Pvt. Ltd.   ...     Applicant/Plaintiff
        versus
  S.B.Bhalerao Associates and Ors.            ...     Defendants
                                      WITH
                  INTERIM APPLICATION (L) NO.13979 OF 2022
                                        IN
                  COMM. SUMMARY SUIT (L) NO.13974 OF 2022

  Special Paints Ltd.                                           ...    Applicant/Plaintiff
        versus
  S.B.Bhalerao Associates and Ors.                              ...    Defendants
                                                   WITH
                                   INTERIM APPLICATION (L) NO.14008 OF 2022
                                                    IN
                                     COMM. SUMMARY SUIT NO.50 OF 2022

  Special Paints Ltd.                                           ...    Applicant/Plaintiff


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                                                                19 IA 3094 OF 2022.doc

      versus
S.B.Bhalerao Associates and Ors.                      ...    Defendants
                               WITH
                INTERIM APPLICATION (L) NO.14131 OF 2022
                                 IN
                  COMM. SUMMARY SUIT NO.48 OF 2022

Special Paints Ltd.                                   ...    Applicant/Plaintiff
      versus
S.B.Bhalerao Associates and Ors.                      ...    Defendants
                                WITH
                INTERIM APPLICATION (L) NO.14203 OF 2022
                                 IN
                COMM. SUMMARY SUIT (L) NO.14149 OF 2022

Karan Agarwal                                         ...    Applicant/Plaintiff
      versus
S.B.Bhalerao Associates and Ors.                      ...    Defendants
                                WITH
                INTERIM APPLICATION (L) NO.14013 OF 2022
                                 IN
                  COMM. SUMMARY SUIT NO.56 OF 2022

SJS Trading and Holding Company                       ...    Applicant/Plaintiff
      versus
Crown Builders and Developers and Ors.                ...    Defendants

Mr. Kushal Amin with Mr. Sumeet Savla i/by S.K.Srivastava and Co., for Applicants/
Plaintiffs.
Mr. Mandar Limaye i/by Mr. Saurabh Oka, for Defendant Nos.1 to 5.
                   CORAM:          N.J.JAMADAR, J.

                   DATE:           2nd AUGUST, 2022

P.C.:

1. The learned Counsel for the Defendants seeks leave to tender Affidavits

in Reply in Interim Application (L) Nos.13963 of 2022, 13968 of 2022, 13979 of 2022

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and 14203 of 2022.

2. Leave granted.

3. Affidavits in Reply are taken on record.

4. The Defendants shall file Affidavit of disclosure in terms of prayer clause

(c) of the Applications within a period of two weeks and serve copies thereof on the

Plaintiffs.

5. In the meanwhile, the Plaintiffs shall also take out Summons for

Judgment and serve the same on the Defendants.

6. List on 17th August, 2022.

                                                         ( N.J.JAMADAR, J. )




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