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K.H.P vs Jignesh Chandulal Vyas And Ors
2022 Latest Caselaw 4628 Bom

Citation : 2022 Latest Caselaw 4628 Bom
Judgement Date : 29 April, 2022

Bombay High Court
K.H.P vs Jignesh Chandulal Vyas And Ors on 29 April, 2022
Bench: S.S. Jadhav, Milind N. Jadhav
                                                                                            5. CRI APEAL 184-22.doc

R.M. AMBERKAR
 (Private Secretary)
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                         CRIMINAL APPELLATE JURISDICTION


                                                     CRIMINAL APPEAL NO. 184 OF 2022

                       Miss K.H.P.                                                         .. Appellant
                                 Versus
                       Jignesh Chandulal Vyas & Ors.                                       .. Respondents

                                                ....................
                        Ms. Tabassum Shaikh a/w Karthik Mani i/by Expert Jurist LLP for
                         the Appellant
                        Ms. P.P. Shinde, APP for the State
                                                                 ...................

                                                                CORAM : SMT SADHANA S. JADHAV &
                                                                        MILIND N. JADHAV, JJ.
                                                                DATE          : APRIL 29, 2022

                       P.C.:

1. Issue notice to Respondent Nos. 1 to 3. Learned APP waives

service for Respondent No. 4 - State and submits the State has

rejected the proposal for filing an Appeal against the judgment & order

dated 25.10.2021 passed by the learned Sessions Court in Sessions

Case No. 142 of 2013. Notice returnable eight weeks.

2. Learned counsel appearing for the Appellant shall furnish spare

copies within two weeks. Upon furnishing the spare copies, office to

issue notice.

3. Stand over to 24th June, 2022.

[ MILIND N. JADHAV, J. ] [SMT. SADHANA S. JADHAV, J.]

Digitally signed by RAVINDRA RAVINDRA MOHAN AMBERKAR MOHAN Date:

AMBERKAR 2022.04.29 15:35:52 +0530

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