Manish Nagindas Doshi vs Kavya Constructin Company
2022 Latest Caselaw 4578 Bom

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION
           Digitally
           signed by
           SHALIKRAM
SHALIKRAM  PRALHADRAO
PRALHADRAO BOREY
BOREY      Date:


                                       COMMERCIAL SUIT NO. 790 OF 2019
           2022.04.28
           18:54:51
           +0530




                 Manish Nagindas Doshi                                             ... Plaintiff.
                                 Vs.
                 Kavya Construction Co.                                     ...      Defendant.
                                                              ---
                 Mr. Darshan Ashar, a/w. Rahul Sanghvi, Mehul Khetia i/by M/s. SanjayUdeshi
                 & Co. for the Plaintiff.
                 Ms. Kausar Banatwala i/by Tushar Garodia h/for Yashod Dhakad for the
                 Defendant.
                                                              ---
                                                                     CORAM : A. K. MENON, J.

DATED : 28 th APRIL, 2022 P.C. :

1. Reply, if any, to be filed not later than 5 th of May, 2022.

2. Rejoinder, if any, by 6th May, 2022.

3. List on 9th June, 2022 for hearing the Summons for Judgment (L.) No.

13494 of 2022.

(A. K. MENON, J.)

.....

11comss-790-19.doc

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