Surajprasad Shivdayal Shukla vs State Of Maha. Thr. Principal ...
2022 Latest Caselaw 4475 Bom

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      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     NAGPUR BENCH, NAGPUR


              WRIT PETITION No. 3830 OF 2021


        Dr. Surajprasad Shivdayal Shukla,
        Aged About 51 years, Occupation-
        Service, R/o. Shivkaushal, Anand
        Society, Malkapur Ta Malkapur Dist.
        Buldhana

                                                        ... PETITIONER

                ...VERSUS...


1.     The State of Maharashtra Through its
       Principal Secretary, Higher and
       Technical Education Department,
       Mantralaya, Mumbai-32.

2.      The Joint Director of Higher
        Education, Amravati Division,
        Amravati.

3.      Janata Kala Vanijya Mahavidyalaya,
        Malkapur, Through its Principal
        Malkapur, Ta Malkapur, Dist. Buldhana

                                                 ...RESPONDENTS

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Shri A.I. Sheikh, Advocate for Petitioner
Shri N.S. Rao, Assistant Government Pleader for respondent Nos.1 & 2
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                CORAM : SUNIL B. SHUKRE AND
                        SMT. M.S. JAWALKAR, JJ.

DATE : 27th APRIL, 2022.

ORAL JUDGMENT : (Per : Sunil B. Shukre, J.)

Heard. Rule. Rule made returnable forthwith.

Heard finally by consent of the parties.

2. It is not in dispute that facts of the present case

are identical with the facts involved in Writ Petition No.

8262/2018, together with connected matters decided on

12/02/2019 and, therefore, we see no difficulty to dispose

of this petition on similar lines.

3. Accordingly, the respondents are directed to

compute the amounts payable to the petitioner, in

accordance with judgment and order passed by the Division

Bench of Aurangabad Banch in Writ Petition No.

10283/2012, and release the amount to the petitioner, 926 wp 3830-2021.odt

which shall be done within a period of two months from the

date of the order. Writ Petition is accordingly disposed of.

Rule is made absolute in the above terms. No

order as to costs.

(Smt. M.S. Jawalkar, J.) (Sunil B. Shukre, J.) Jayashree..

Signed By:JAYASHREE SHARAD SHINGNE

Signing Date:28.04.2022 18:53