M/S Shriram City Union Finance Ltd vs M/S Vaibhav Cards Pvt Ltd And 2 Ors
2022 Latest Caselaw 4427 Bom

                                                                             11.exa.1339.17..doc




                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

ANJALI   Digitally signed
         by ANJALI
                                        ORDINARY ORIGINAL CIVIL JURISDICTION
TUSHAR   TUSHAR ASWALE


                                       EXECUTION APPLICATION NO. 1339 OF 2017
         Date: 2022.04.26
ASWALE   17:58:25 +0530




                            M/s Shriram City Union
                            Finance Ltd                                  ..Plaintiff/Applicant
                                       Vs.
                            M/s Vaibhav Cards Pvt Ltd
                            & Ors                                        ..Respondents/Defendants




                            Ms. Nikita Pawar a/w Bhushan Kanchan i/b S. I. Joshit & Co, for
                            the Applicant.




                                                              CORAM:- B. P. COLABAWALLA,J.

DATE :- APRIL 26, 2022.

P. C.:

The above Execution Application has been placed on Board

today for withdrawal.

2 The learned counsel appearing on behalf of the Applicant

states that since the Judgment Debtors are not traceable, the Applicant

Aswale page 1 of 2

11.exa.1339.17..doc

seeks to withdraw the above Execution Application with liberty to file

afresh, if the Applicant is able to trace the whereabouts of the

Respondents/Judgment Debtors.

3 In these circumstances, the Execution Application is

disposed of as withdrawn. No order as to costs.

4 This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

                                        ( B. P. COLABAWALLA, J. )




Aswale                                                                 page 2 of 2