Ketan Vinod Chhatpar vs Aditya Enterprises And 9 Ors
2022 Latest Caselaw 4343 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                           SUMMONS FOR JUDGMENT NO. 52 OF 2021

                                                                IN

                                         COMMERCIAL SUMMARY SUIT NO. 70 OF 2021



                        Ketan Chhatpar                                         ...      Plaintiff
                                 vs.
                        M/s. Adiyta Enterprises & Ors.                         ...      Defendants


                        Advocate for the Plaintiff.
                        Ms. Anushka Agarwal i/b. M/s. Jayakar & Partners for the Defendants.



                                                                  CORAM : A. K. MENON, J.

DATED : 25th APRIL, 2022

P.C. :

Mentioned. Not on board. Taken on board.

Time to file rejoinder is extended by one week from today.

(A. K. MENON, J.)

Digitally signed by RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date:

2022.04.26 10:44:35 +0530 p1-SJ-52-2021-COMSS-70-2021.odt

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