Ramesh Gopalrao Kakad And Others vs State Of Maharashtra, Thr. ...
2022 Latest Caselaw 4266 Bom

                                                                                                          1                                              W.P.No.576.2021


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 NAGPUR BENCH : NAGPUR

                                               CIVIL APPLICATION (CAW) NO. 597 OF 2022
                                                                  IN
                                                  WRIT PETITION NO. 576 OF 2021 (D)

                                                            Ramesh Gopalrao Kakad and Others,
                                                                          ..VS..
                                                              State of Maharashtra & Others.
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          Office Notes, Office Memoranda of Coram,                                                                      Court's or Judge's orders
          appearances, Court's orders of directions
          and Registrar's orders
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                                                          Mr. P.S. Patil, Advocate for Applicants.


                                                                        CORAM : SUNIL B. SHUKRE AND
                                                                                ANIL S. KILOR, JJ.

DATED : 22.04.2022

Heard.

2. This is an application for speaking to minutes.

3. Correction be made in the name of Petitioner No.4 in the cause title of the Petition and further correction be made accordingly in the judgment of this Court dated 11th August, 2021.

4. The application is disposed of.

(ANIL S. KILOR, J.) (SUNIL B. SHUKRE, J.)

Digitally Signed By:KIRTAK BHIMRAO JANARDHAN Signing Date:22.04.2022 17:53 Kirtak