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The Commissioner Of Income Tax-1, ... vs Jivanram Bejiram Agrawal (Huf), ...
2022 Latest Caselaw 4139 Bom

Citation : 2022 Latest Caselaw 4139 Bom
Judgement Date : 19 April, 2022

Bombay High Court
The Commissioner Of Income Tax-1, ... vs Jivanram Bejiram Agrawal (Huf), ... on 19 April, 2022
Bench: R.D. Dhanuka, S. G. Mehare
                                     1              910-wp 10947-2014.odt



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                         WRIT PETITION NO. 10947 OF 2014

 The Commissioner of Income Tax-1,
 Nashik                                                          .. Petitioner
          Versus
 Jivanram Bejiram Agrawal (HUF),
 Karta Shri Manohar Bhikchand Agrawal
 Agra Road, Dhule                                                .. Respondent

 Mrs. Dr. Kalpalata Bharaswadkar, Advocate for the Petitioner.

                               CORAM :   R. D. DHANUKA &
                                         S. G. MEHARE, JJ.
                               DATED :    19th APRIL 2022.

 PER COURT:-

 .        The learned counsel for the petitioner states that she will file

Vakalatnama on behalf of the petitioner within a period of one week

from today and will take instructions as to whether this petition can be

withdrawn in view of the judgment of the Hon'ble Supreme Court in

case of Union of India Vs. Star Television News Ltd. reported in (2015)

12 SCC 665.

2. Place the matter under the caption of directions on 27.04.2022.

 ( S. G. MEHARE )                                       ( R. D. DHANUKA )
       JUDGE                                                  JUDGE
 P.S.B.


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