Cholamandalam Ms General ... vs Ratna Vishwas Baviskar And Ors
2022 Latest Caselaw 3769 Bom

                                                                                18-IA-2077-2022.doc




                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                           CIVIL APPELLATE JURISDICTION

                                     INTERIM APPLICATION NO.2077 OF 2022
                                                      IN
                                      FIRST APPEAL (ST) NO.16497 OF 2021

                     CHOLAMANDALAM MS GENERAL INSURANCE)
                     COMPANY LIMITED                  )...APPLICANT

                              V/s.

                     RATNA VISHWAS BAVISKAR AND OTHERS                    )...RESPONDENTS


                     Mr.Nitesh Bhutekar, Advocate for the Applicant.


                                                 CORAM       : BHARATI DANGRE, J.

                                                 DATE        : 6th APRIL 2022

                     P.C. :


                     1        By     the   present   application,   the   applicant/appellant

Insurance Company seeks stay of the impugned judgment and

award dated 19th January 2021 passed by the MACT, Kalyan in

MACP No.84 of 2015.

        Digitally
        signed by
        ARTI
ARTI    VILAS
VILAS   KHATATE
KHATATE Date:        AVK                                                                   1/2
        2022.04.08
        11:33:34
        +0530
                                                    18-IA-2077-2022.doc




2     The learned counsel submits that the applicant/appellant

has a good case on merits and the Tribunal has erred in awarding

the compensation.

3 Subject to deposit of the entire amount awarded in the

impugned judgment by way of compensation along with interest

to be calculated till 31st March 2022, being deposited in the

Tribunal within six weeks from today, there shall be stay to the

effect and operation of the impugned judgment and award.

                            (BHARATI DANGRE, J.)




AVK                                                           2/2