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Suresh S/O Gulabrao Gawande And ... vs State Of Maharashtra Thr. Pso Ps ...
2021 Latest Caselaw 14196 Bom

Citation : 2021 Latest Caselaw 14196 Bom
Judgement Date : 30 September, 2021

Bombay High Court
Suresh S/O Gulabrao Gawande And ... vs State Of Maharashtra Thr. Pso Ps ... on 30 September, 2021
Bench: A.S. Chandurkar, G. A. Sanap
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
     APPELLATE SIDE CRIMINAL JURISDICTION

        CRIMINAL WRIT PETITION NO. 580 OF 2020
                          In
                   STAMP NO. OF

 Suresh S/o Gulabrao Gawande And Another ....PETITIONER
             V/S
 State Of Maharashtra Thr. Pso Ps Pandharkawda,
                                            ....RESPONDENT

Tq. Pandharkawda, Dist. Yavatmal And Another

AKSHAY A NAIK for Petitioner N.R. PATIL, APP for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 30th September, 2021 P.C. :

Heard Mr. Akshay Naik, Adv. for Petitioner, Mr. N.R. Patil, APP for State/Respondent. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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