Pranay Chandrahar Mane vs The State Of Maharashtra And Anr
2021 Latest Caselaw 14011 Bom

                                                 1/1                         18-APEAL-551-2021.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION

                         CRIMINAL APPEAL NO. 551 OF 2021

Shri. Pranay Chandrahar Mane                                  ...Appellant

         Versus

The State of Maharashtra & Anr.                               ...Respondents
                                  ...
Mr. Sanjiv Kadam i/by. Mr. Prashant P. Raul for appellant.
Mr. Ajit J. Kenjale for Respondent No. 2.
Mr. J.P. Yagnik, APP for State.
                                  ...

                                        CORAM : S. S. SHINDE &
                                                N. J. JAMADAR, JJ.

DATE : 28th SEPTEMBER, 2021.

P.C.:

1. Heard Mr. Kadam, the learned counsel for the appellant,

Mr. Yagnik, the learned APP for State and Mr. Ajit Kenjale, the

learned counsel for Respondent No. 2.

2. Closed for judgment.

( N. J. JAMADAR, J.) (S. S. SHINDE, J.)

Bhagyawant Punde