Vijay Kisan Murkute vs The State Of Maharashtra
2021 Latest Caselaw 14005 Bom

                                                                                 2-Apeal-841-1998.doc




                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CRIMINAL APPELLATE JURISDICTION

                                             CRIMINAL APPEAL NO.841 OF 1998

                        Vijay Kisan Murkute                                 ... Appellant
                              Versus
                        The State of Maharashtra                            ... Respondent

                                                         .....
                        Mr. Irfan Shaikh, Advocate for the Appellant.
                        Mr. R. M. Pethe, APP for the Respondent - State.
                                                         .....

                                                     CORAM        :    PRAKASH D. NAIK, J.

DATE : 28th SEPTEMBER, 2021

PER COURT:

. Heard both sides. Judgment reserved.

(PRAKASH D. NAIK, J.)

Digitally signed by SAJAKALI SAJAKALI LIYAKAT LIYAKAT JAMADAR Date:

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