Citation : 2021 Latest Caselaw 13930 Bom
Judgement Date : 27 September, 2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 457 OF 1996
D.bhambri,i.o.n.c.b.,bombay ....APPELLANT
V/S
Eknath Marutirao Kalmetkar And Anr. ....RESPONDENT
Ms Ameeta kuttikrishnan Adv for Appellant Mr Rajendra S Bidkar Adv for Respo No 1 Ms Geeta Mulekar, APP
CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 27th September, 2021 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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