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Yogesh Construction Pvt Ltd vs Bridge And Roof Co.Ltd
2021 Latest Caselaw 13923 Bom

Citation : 2021 Latest Caselaw 13923 Bom
Judgement Date : 27 September, 2021

Bombay High Court
Yogesh Construction Pvt Ltd vs Bridge And Roof Co.Ltd on 27 September, 2021
Bench: A. K. Menon
                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION
                                            CHAMBER SUMMONS NO. 1022 OF 2019
                                                              IN
                                 COMMERCIAL EXECUTION APPLICATION NO. 43 OF 2019


                      Bridge and Roof Co. Ltd.                 ...             Applicant

                      In the matter between

                      Yogesh Construction Pvt. Ltd.            ...             Decree Holder
                               vs.
                      Bridge and Roof Co. Ltd.                 ...             Judgment Debtor


                      Mr. Durgaprasad Poojari i/b. M/s PDS Legal for the Applicant.



                                                               CORAM : A. K. MENON, J.

DATED : 27th SEPTEMBER, 2021.

P.C. :

1. This Chamber Summons is filed in August, 2019. It has not been

served. There is no proof of service.

2. Learned counsel for the applicant seeks lifting of attachment.

Accordingly liberty to apply after service upon judgment creditor - award

holder. Affidavit of service to be filed on or before 8 th October, 2021.

3. List on 14th October, 2021.



RAJESHWARI                                                                          (A. K. MENON, J.)
RAMESH
PILLAI                                                                                            1/1

22-CHSCD-1022-2019-COMEX-43-2019.odt Digitally signed by RAJESHWARI rrpillai RAMESH PILLAI Date: 2021.09.28 14:40:03 +0530

 
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