Mukesh P. Meena vs Cbi Acb Mumbai
2021 Latest Caselaw 13765 Bom

Citation : 2021 Latest Caselaw 13765 Bom
Judgement Date : 23 September, 2021

Bombay High Court

Mukesh P. Meena vs Cbi Acb Mumbai on 23 September, 2021

Bench: S. K. Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

        CRIMINAL APPLN. U/S 482 NO. 544 OF 2021

 Mukesh P. Meena                                            ....APPLICANT
            V/S
 Cbi Acb Mumbai                                          ....RESPONDENT

Mr. Asutosh Shukla a/w Pradosh Tiwari for Applicant Mr. K.S.Patil for Res (CBI)

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 23rd September, 2021 P.C. :