Bombay High Court
Jayram Tukaram Nimbalkar vs The State Of Maharashtra And ... on 21 September, 2021
Bench: V.K. Jadhav, Shrikant Dattatray Kulkarni
HIGH COURT OF BOMBAY BENCH AT AURANGABAD
DAILY SUPPLEMENTARY CAUSELIST
For Tuesday The 21st September 2021
COURT NO. 0
DIVISION
AT 10:30 AM
HON'BLE SHRI JUSTICE V.K. JADHAV
HON'BLE SHRI JUSTICE SHRIKANT D. KULKARNI
FOR PRONOUNCEMENT OF JUDGEMENT CRIMINAL SIDE MATTERS
901 APEAL/282/2014 SANDU KISAN SHELKE Ghanekar Nilesh S. COPY SERVED ON
VS PP
THE STATE OF
MAHARASHTRA
-FOR PRONOUNCEMENT OF JUDGMENT APPEAL AGAINST CONVICTION -R & P WITH PAPER BOOK
RECEIVED. -CONVICT IS IN JAIL.
902 APEAL/358/2014 KALYAN DEORAO SAWASE DHORDE VIKRAM R PP FOR STATE
VS ADV. UNDRE V.S.
THE STATE OF ASSIST TO PP
MAHARASHTRA COPY SERVED ON
PP
-FOR PRONOUNCEMENT OF JUDGMENT - PART HEARD - APPEAL AGAINST CONVICTION -R & P
WITH PAPER BOOK RECEIVED. -CONVICT IS IN JAIL. -MUDDEMAL RECEIVED.
903 APEAL/611/2014 RAJKUMAR CHOTALAL Wani Girish V. COPY SERVED ON
RAJPUT @ CHELA PP
VS
THE STATE OF
MAHARASHTRA
-FOR PRONOUNCEMENT OF JUDGMENT -FOR APPEAL AGAINST CONVICTION -R & P WITH PAPER
BOOK RECEIVED -CONVICT IS IN JAIL.
DUE ORDER AWAIT SERVICE CRIMINAL SIDE MATTERS
904 APEAL/435/2021 AMBALAL SUBHASH PATIL Shah J.R. COPY SERVED ON
(PATEL) P.P.
VS
THE STATE OF
MAHARASHTRA AND
ANOTHER
APPEAL FOR BAIL -UNDER S.C. & S.T. ACT -NOTICE OF R/NO. 2 IS AWAITED -NOTE: HIS EARLIER
CRI. APPEAL NO. 330/2021 FOR REGULAR BAIL WAS DISMISSED AS WITHDRAWN VIDE ORDER DT.
11/08/2021 BY THE COURT (CORAM: V.K. JADHAV AND SHRIKANT D. KULKARNI,J) -MEMO NOT
SWORN, ACCUSED IS IN JAIL -OFFICE OBJECTIONS ARE NOT REMOVED
DUE ORDERS CRIMINAL
1/10
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LY SUPPLEMENTARY CAUSELIST COURT NO 0-FOR TUESDAY THE 21ST SEPTEMBER 2021 HIGH COURT OF BOMBAY BENCH AT AURANGABAD
905 APPLN/1588/2021 ANKUSH SIDDHARTH SALUNKE COPY SERVED ON
TARU SUDARSHAN J P. P. ON 21/7/2021
VS
THE STATE OF
MAHARASHTRA
FOR BAIL -R & P IS AWAITED
APEAL/224/2021 SHAILESH PIRAJI KASBE Ghanekar Nilesh S. COPY SERVED ON
VS P.P.
THE STATE OF
MAHARASHTRA
APEAL/360/2021 ANKUSH SIDDHARTH SALUNKE COPY SERVED ON
TARU SUDARSHAN J P. P. ON 21/7/2021
VS
THE STATE OF
MAHARASHTRA
FOR ORDERS - CRIMINAL SIDE MATTERS
906 WP/378/2019 DATTAKUMAR KULKARNI MUKUL Sawant Amol S.
KRUSHNADAS SHAH S. FOR RESPONDENT
RAMESH HANUMANT COPY SERVED ON
GARUD AND ANR PP
DECIDED MATTER -FOR SPEAKING TO MINUTE FOR ORDER
URGENT CIRCULATION-CRIMINAL
907 APPLN/1783/2021 YOGESH @ GOLU CHOUDHARI N. L. COPY SERVED ON
RAGHUNATH CHAUDHARI PP
VS
THE STATE OF
MAHARASHTRA
FOR BAIL
ALS/16/2020 THE STATE OF PUBLIC
MAHARASHTRA PROSECUTOR
VS
YOGESH @ GOLU
RAGHUNATH CHAUDHARI
AND OTHERS
APEAL/1128/2019 YOGESH @ RAGHUNATH CHOUDHARI N. L. COPY SERVED ON
CHAUDHARI PP
VS
THE STATE OF
MAHARASHTRA
908 APPLN/1888/2021 DATTATRAYA ARJUN JADHAV SATEJ S COPY SERVED ON
BHOSALE PP
VS
THE STATE OF
MAHARASHTRA
FOR CONDONATION OF DELAY OF (1510) DAYS
LY SUPPLEMENTARY CAUSELIST COURT NO 0-FOR TUESDAY THE 21ST SEPTEMBER 2021 HIGH COURT OF BOMBAY BENCH AT AURANGABAD
909 APPLN/2106/2021 GUDDU @ KANSHA JADHAV SATEJ S COPY SERVED ON
WAHAB SHAIKH P. P.
VS
THE STATE OF
MAHARASHTRA
FOR TEMPORARY BAIL -NOTE: AS PRAYER CLAUSE B THE APPLICANT SEEKING PAROLE LEAVE,
THEREFORE HE SHOULD BE FILED WRIT PETITION UNDER ARTICLE 226 OF THE CONSITITUTION
OF INDIA FOR SEEKING PAROLE LEAVE
ALS/274/2019 THE STATE OF PUBLIC
MAHARASHTRA PROSECUTOR
VS
MACHINDRA TUKARAM
NATH
APEAL/1125/2019 GUDDU @ KANSHA JADHAV SATEJ S COPY SERVED ON
WAHAB SHAIKH PP
VS
THE STATE OF
MAHARASHTRA
910 APEAL/438/2021 SAYYAM PRITAM GATAGAT Deshmukh Rajiv B. COPY SERVED ON
VS AND DESHMUKH P.P.
THE STATE OF RAHUL R
MAHARASHTRA
APPEAL FOR BAIL -UNDER S.C. & S.T. ACT NOTE: MEMO NOT SWORN, ACCUSED IS IN JAIL -
OFFICE OBJECTIONS ARE NOT REMOVED
DUE ADMISSION -CRIMINAL
911 APPLN/555/2021 SAHEBRAO PRALHAD SALUNKE COPY SERVED ON
INGOLE SUDARSHAN J P. P.
VS
THE STATE OF
MAHARASHTRA
FOR SUSPEND SENTENCE / FOR BAIL. -R & P IS RECEIVED IN CONN. CRI. APPEAL NO. 131/2021
APEAL/107/2021 SAHEBRAO PRALHAD SALUNKE ADV.SACHIN S.
INGOLE SUDARSHAN J BHISE FOR R/2
VS COPY SERVED ON
THE STATE OF P. P.
MAHARASHTRA
APEAL/130/2021 RAHUL @ LAKHAN SALUNKE ADV.SACHIN S.
SHRIRANG CHUDAVAKAR SUDARSHAN J BHISE FOR R/2
VS COPY SERVED ON
THE STATE OF P. P.
MAHARASHTRA
APEAL/131/2021 SUVARNA DEEPAK SALUNKE ADV.SACHIN S.
BHADALE SUDARSHAN J BHISE FOR R/2
VS COPY SERVED ON
THE STATE OF P. P.
MAHARASHTRA
APEAL/180/2021 UTTAM BHIVAJI INGOLE Thombre S.S. COPY SERVED ON
AND ANR P. P.
VS
THE STATE OF
MAHARASHTRA
LY SUPPLEMENTARY CAUSELIST COURT NO 0-FOR TUESDAY THE 21ST SEPTEMBER 2021 HIGH COURT OF BOMBAY BENCH AT AURANGABAD
APEAL/307/2021 DRAUPADI @ LAXMI BABU SAPKAL SANDIP R, COPY SERVED ON
POUL Dikle Pratibha V. AND P.P.
VS CHORMAL AJIT B.
THE STATE OF
MAHARASHTRA
APPLN/1275/2021 DRAUPADI @ LAXMI BABU SAPKAL SANDIP R, COPY SERVED ON
POUL Dikle Pratibha V. AND P.P.
VS CHORMAL AJIT B.
THE STATE OF
MAHARASHTRA
APPLN/1374/2021 SUVARNA DEEPAK SALUNKE COPY SERVED ON
BHADALE SUDARSHAN J P. P.
VS
THE STATE OF
MAHARASHTRA
APPLN/1421/2021 UTTAM BHIVAJI INGOLE Thombre S.S.
AND ANR
VS
THE STATE OF
MAHARASHTRA
912 APPLN/1983/2021 SAMBHAJI MAROTI MAHESH P. KALE COPY SERVED ON
SAKHARE P. P.
VS
THE STATE OF
MAHARASHTRA
FOR DELAY OF 980 DAYS -NOTE: AT THE TIME OF FILLING OF CRI. APPLICATION APPLICANT ON
CORONAL FURLOUGH
APPLN/1984/2021 SAMBHAJI MAROTI MAHESH P. KALE COPY SERVED ON
SAKHARE P. P.
VS
THE STATE OF
MAHARASHTRA
913 APEAL/57/2021 JAYRAM TUKARAM MULEY PRAMOD N ADV.NIMA R.
NIMBALKAR AND Kaldate Sunil D. SURYAWANSHI
VS APPOINTED FOR
THE STATE OF R/2
MAHARASHTRA AND COPY SERVED ON
ANOTHER P. P.
APPEAL FOR BAIL - APPEAL FOR S.C.AND S.T. ACT -ADV. NIMA R. SURYAWANSHI APPOINTED FOR
R/NO. 2 -- NOTE: MEMO NOT SWORN, ACCUSED IS IN JAIL. - OFFICE OBJECTIONS ARE NOT
REMOVED.
914 APEAL/258/2021 PRAKASH @ BANDU Ghanekar Nilesh S. ADV.M.B.JAIN
NANASAHEB JAGTAP APPOINTED FOR
VS R/2
THE STATE OF COPY SERVED ON
MAHARASHTRA AND P.P.
ANOTHER
- APPEAL FOR S.C. & S.T. ACT. - APPEAL FOR BAIL. -ADV. M.B. JAIN APPOINTED FOR R/NO. 2 -COPY
OF CHARGE SHEET FILED KEPT LOOSE H/W OBJ - OFFICE OBJECTION ARE NOT REMOVED BY ADV.
LY SUPPLEMENTARY CAUSELIST COURT NO 0-FOR TUESDAY THE 21ST SEPTEMBER 2021 HIGH COURT OF BOMBAY BENCH AT AURANGABAD
915 APEAL/357/2021 SAKHARAM BABASAHEB Ghanekar Nilesh S. ADV.SHITAL E
GHORPADE WAGHMARE
VS APPOINTED FOR
THE STATE OF R/2
MAHARASHTRA AND COPY SERVED ON
ANOTHER P.P. ON 20/07/2021
APPEAL FOR ANTICIPATORY BAIL - FOR S.C.& S.T. ACT -ADV. SHITAL E WAGHMARE APPOINTED
FOR R/NO. 2 - OFFICE OBJECTIONS ARE NOT REMOVED.
916 APEAL/381/2021 NITIN RAMHARI KALE TEKALE NIKHIL S ADV.MANJUSHRI V.
AND OTHERS NARWADE FOR R/3
VS COPY SERVED ON
THE STATE OF P. P. ON 03/08/2021
MAHARASHTRA AND
OTHERS
APPEAL FOR BAIL -UNDER S.C. &S.T. ACT -V.P. FILED FOR R/NO. 3 -NOTE: IN VIEW OF SECTION
370,395, OF IPC AND U.S 3 (2) (VA) OF S.C. AND S.T. ACT MATTER PERTAIN D.B. -OFFICE
OBJECTIONS ARE NOT REMOVED
APEAL/382/2021 DILIP SARJERAO KALE SALUNKE ADV.MANJUSHRI V.
AND OTHERS SUDARSHAN J AND NARWADE FOR R/2
VS JAGADALE NITIN N COPY SERVED ON
THE STATE OF P. P. ON 03/08/2021
MAHARASHTRA AND
ANOTHER
917 APEAL/392/2021 ASAB DASTGIR SHAIKH Hange Rajendra G. COPY SERVED ON
VS AND HANGE PP
THE STATE OF ANIRUDH R.
MAHARASHTRA
APPEAL FOR MCOCA ACT -AS PER E-MAIL RECEIVED FROM CHIEF JUDICIAL MAGISTRATE, BEED,
NOTICE OF R/NO. 2 IS SERVED - NOTE: MEMO NOT SWORN, ACCUSED IS IN JAIL. - OFFICE
OBJECTIONS ARE NOT REMOVED.
918 APEAL/418/2021 JAMIL AMIR SHAIKH DESHPANDE ADV. M. B.
VS GAURAV L SANDANSHIV FOR
MAHARASHTRA COPY SERVED ON
P.P. ON 09/07/2021
- APPEAL FOR BAIL -UNDER SC & ST ACT -B.A. APPLICATION NO. 829/2021 IS CONVERTED IN TO
APPEAL NO. 418/2021 -NOTE - SECTION RELATED TO S.C. AND S.T. ACT. RAISED IN FORMAT COPY
OF FIR AND CHARGE SHEET BUT NOT FOUND IMPUGNED ORDER. ADVOCATE HAS FILED BAIL
APPLICATION IN VIEW OF IMPUGNED ORDER. - FOR CONSIDERATION. - PRAYER CLAUSE
CONSIST OF SECTION OF S.C. AND S.T. ACT. - IN VIEW OF HONBLE COURTS ORDER
DT.16/07/2021, ADVOCATE HAS ADDED MOTHER OF INFORMANT AS R.NO.2 OBJ - OFFICE
OBJECTION ARE NOT REMOVED BY ADV.
PART HEARD CRIMINAL SIDE MATTERS
919 APEAL/378/2014 THE STATE OF PUBLIC A.K. BHOSALE FOR
VS
RAJU KASHINATH
SHENDGE AND OTHERS
-APPEAL AGAINST CONVICTION -R & P WITH PAPER BOOK RECEIVED. -CONVICT NO. 1 IS IN JAIL. -
SET OF CITATION AND CHART ALONG WITH .
LY SUPPLEMENTARY CAUSELIST COURT NO 0-FOR TUESDAY THE 21ST SEPTEMBER 2021 HIGH COURT OF BOMBAY BENCH AT AURANGABAD
920 APEAL/439/2014 GULAB GIMBLYA VALVI C- A.R.BORULKAR COPY SERVED ON
9322 (APPOINTED) PP
VS
THE STATE OF
MAHARASHTRA
-APPEAL AGAINST CONVICTION -R & P WITH PAPER BOOK RECEIVED. -CONVICT IS IN JAIL. -
MUDDEMAL RECEIVED.
921 APEAL/610/2014 RAJU VISHWANATH P S PARANJAPE COPY SERVED ON
JADHAV (APPOINTED) PP
VS THROUGH JAIL
THE STATE OF
MAHARASHTRA
-FOR APPEAL AGAINST CONVICTION -R & P WITH PAPER BOOK RECEIVED. -CONVICT IS IN JAIL. -
NO DEADLY WEAPON.
HEARING-JAIL APPEAL
922 APEAL/299/2014 SACHIN RAMESHWAR Bhosle Abhaysinh K. COPY SERVED ON
TAYADE PP
VS
THE STATE OF
MAHARASHTRA
-APPEAL AGAINST CONVICTION. -R & P WITH PAPER BOOK RECEIVED. -CONVICT IS IN JAIL. -
MUDDEMAL RECEIVED. KEPT AT NAZAR BRANCH. -ALONG WITH CITATION.
923 APEAL/498/2014 YUSUF S/O BADSHAH Ladda Somnath G. PP FOR STATE
SHAIKH Ghanekar Nilesh S. COPY SERVED ON
VS FOR APPLICANT PP
THE STATE OF
MAHARASHTRA
-APPEAL AGAINST CONVICTION -R & P WITH PAPER BOOK RECEIVED. -CONVICT IS IN JAIL. -NO
DEADLY WEAPON.
924 APEAL/570/2014 RAMESH GIRJARAM Chatterji Joydeep COPY SERVED ON
BANSODE PP
VS
THE STATE OF
MAHARASHTRA
-APPEAL AGAINST CONVICTION. -R & P WITH PAPER BOOK RECEIVED. -CONVICT IS IN JAIL. -NO
DEADLY WEAPON.
925 APEAL/587/2014 SAGAR S/O VIJAY KALE Gaware Niteen V. PP FOR STATE
AND ANOTHER COPY SERVED ON
VS PP
THE STATE OF
MAHARASHTRA
-APPEAL AGAINST CONVICTION. -R & P WITH PAPER BOOK RECEIVED. -CONVICT IS IN JAIL.
APPLN/1945/2021 SAGAR S/O VIJAY KALE Gaware Niteen V. COPY SERVED ON
AND ANOTHER P. P.
VS
THE STATE OF
MAHARASHTRA
LY SUPPLEMENTARY CAUSELIST COURT NO 0-FOR TUESDAY THE 21ST SEPTEMBER 2021 HIGH COURT OF BOMBAY BENCH AT AURANGABAD
926 APEAL/600/2014 SUBHASH TUKARAM Kasliwal Anil H. COPY SERVED ON
HANWATE PP
VS
THE STATE OF
MAHARASHTRA
-APPEAL AGAINST CONVICTION -R & P WITH PAPER BOOK RECEIVED. -CONVICT IS IN JAIL.
927 APEAL/614/2014 JANABAI VASANT RAUT. JAGIASI PP FOR STATE
VS SHYAMSUNDER H COPY SERVED ON
THE STATE OF MAH. RAHATE SATYAJEET PP
J
FOR PETITIONER
CONSENT
OBTAINED
-FOR APPEAL AGAINST CONVICTION -R & P WITH PAPER BOOK RECEIVED -CONVICT IS IN JAIL
928 APEAL/628/2014 RAMESH S/O DHONDIRAM V S JANEPHALKAR PP FOR STATE
NAJIRE COPY SERVED ON
VS PP
THE STATE OF
MAHARASHTRA
-FOR APPEAL AGAINST CONVICTION -R & P WITH PAPER BOOK RECEIVED. -CONVICT IS IN JAIL. -
MUDDEMAL NOT RECEIVED. -NOTE: MUDDEMAL NOT RECEIVED ONLY LETTER RECEIVED
STATING THAT, MUDDEMAL IS NOT DEPOSITED IN DIST & SESSIONS COURT, VAIJAPUR (LETTER
KEPT IN IIND PART)
929 APEAL/629/2014 VIJAY S/O PANDHARINATH DHORDE VIKRAM R PP FOR STATE
MAGAR COPY SERVED ON
VS PP
THE STATE OF
MAHARASHTRA
-FOR APPEAL AGAINST CONVICTION -R & P WITH PAPER BOOK RECEIVED -CONVICT IS IN JAIL.
930 APEAL/650/2014 PARVATIBAI W/O Sakolkar Vijay G. PP FOR STATE
KANTRAO WARLE COPY SERVED ON
VS PP
THE STATE OF
MAHARASHTRA
-FOR APPEAL AGAINST CONVICTION -R & P WITH PAPER BOOK RECEIVED. -CONVICT IS IN JAIL.
931 APEAL/695/2014 PARAJI S/O HARIBHAU JADHAV SATEJ S PP FOR STATE APP
PUND AND OTHERS WAIVES SERVICE
VS COPY SERVED ON
THE STATE OF PP
MAHARASHTRA
-APPEAL AGAINST CONVICTION -R & P WITH PAPER BOOK RECEIVED. -CONVICT NO. 1 & 4 ON
BAIL. - CONVICT NO. 2 & 3 IN JAIL.
932 APEAL/211/2015 SOPAN @ SOPYA S/O Ladda Somnath G. R/NO. 2 SERVED.
BHAGWAN GDADHE and COPY SERVED ON
ORS PP
VS
THE STATE OF
MAHARASHTRA and ANR
-APPEAL AGAINST CONVICTION -R & P WITH PAPER BOOK RECEIVED IN CONNECTED APPEAL NO.
146/2015. -CONVICT IS IN JAIL. -MUDDEMAL RECEIVED.
LY SUPPLEMENTARY CAUSELIST COURT NO 0-FOR TUESDAY THE 21ST SEPTEMBER 2021 HIGH COURT OF BOMBAY BENCH AT AURANGABAD
APEAL/146/2015 HALIMABEE W/O YUSUF GAIKWAD ASHOK P. TANDALE
PATEL MANOHARRAO A.
VS BHANDARI ANAND
THE STATE OF P.
MAHARASHTRA AND ORS COPY SERVED ON
PP
933 APEAL/495/2015 DATTA PANDURANG KHANDE AVINASH A COPY SERVED ON
ADAGALE THROUGH JAIL PP
VS
THE STATE OF
MAHARASHTRA
-APPEAL AGAINST CONVICTION -R AND P WITH PAPER BOOK IS RECEIVED. -CONVICT IS IN JAIL.
934 APEAL/861/2015 GOVIND S/O BABARAO Suryawanshi Prashant COPY SERVED ON
THITE D. PP
VS SAPKAL SANDIP R
THE STATE OF FOR APPELLANT
MAHARASHTRA
-APPEAL AGAINST CONVICTION -R AND P WITH PAPER BOOK RECEIVED. -CONVICT IS IN JAIL. -
MUDDEMAL RECEIVED
APEAL/890/2015 DNYANOBA ALIAS SALUNKE V.D. COPY SERVED ON
DNYANESHWAR S/O. PARANJAPE PP
SHRIRANG TATE AND PRAKASH S
OTHERS. FOR APPELLANT NO.
VS 1 & 2 (CONSENT
THE STATE OF OBTAINED)
MAHARASHTRA
935 APEAL/501/2016 MOHAMMAD AMIR Talhar Ajay G. PP WAIVES NOTICE
SHAIKH MOHAMMAD FOR STATED
VS R/SOLE
THE STATE OF COPY SERVED ON
MAHARASHTRA PP
-ADMIT. -APPEAL AGAINST CONVICTION. -R AND P WITH PAPER BOOK RECEIVED. -CONVICT IS IN
JAIL.
936 APEAL/294/2017 ANIL MARUTI JADHAV DESHMUKH Kamble Dinkar G.
VS UMAKANT
THE STATE OF SALUNKE
MAHARASHTRA AND ANR SUDARSHAN J
FOR APPELLANT
(CONSENT
OBTAINED)
-APPEAL AGAINST CONVICTION -R AND P WITH PAPER BOOK RECEIVED IN CRI. APPEAL NO.
274/2017 -CONVICT IS IN JAIL. -MUDDEMAL ARTICLES RECEIVED
APEAL/274/2017 LAXMAN S/O. DESHMUKH KAMBLE DINKAR G.
MADHAVRAO RAJENDRA S. COPY SERVED ON
CHAMALWAR PP
VS
THE STATE OF
MAHARASHTRA AND ANR
LY SUPPLEMENTARY CAUSELIST COURT NO 0-FOR TUESDAY THE 21ST SEPTEMBER 2021 HIGH COURT OF BOMBAY BENCH AT AURANGABAD
937 APEAL/104/2019 MANOJ S/O. PRABHAKAR Ghanekar Nilesh S. ADV. D.S. BAGUL
LOHAR FOR ASSIT TO P.P.
VS COPY SERVED ON
THE STATE OF PP
MAHARASHTRA
-APPEAL AGAINST CONVICTION. -R & P WITH PAPER BOOK RECEIVED. IN CRI. APPEAL NO.
104/2019 -CONVICT IS IN JAIL. -
ALS/97/2019 THE STATE OF PUBLIC SALUNKE
MAHARASHTRA PROSECUTOR SUDARSHAN J FOR
VS R/SOLE
VISHAS RAOSAHEB ADV.S.J.SALUNKE
NIMBALKAR FOR R/SOLE
(APPEARED IN
COURT)
APEAL/212/2019 DHIRAJ S/O. YASHWANT DESHMUKH COPY SERVED ON
YEOLE RAJENDRA S. PP
VS
THE STATE OF
MAHARASHTRA
APPLN/1939/2021 DR. UTTAMRAO DHANAJI Bagul D.S. COPY SERVED ON
MAHAJAN P. P.
VS
MANOJ PRABHAKAR
LOHAR AND ANOTHER
938 APEAL/11/2020 SHESHABAI W/O. Ghanekar Nilesh S. COPY SERVED ON
KISANRAO SHINDE AND PP
ANR
VS
THE STATE OF
MAHARASHTRA
-ADMIT. -APPEAL AGAINST CONVICTION. -R & P WITH PAPER BOOK RECEIVED. -CONVICTS ARE IN
JAIL.
939 APEAL/598/2020 SYED FARHAN SYED MUS PARANJAPE COPY SERVED ON
VS PRAKASH S AND PP
THE STATE OF JOSYLEN MENEZES
MAHARASHTRA
- APPEAL AGAINST CONVICTION - CONVICT IS IN JAIL - OFFICE OBJECTIONS ARE NOT REMOVED.
HEARING (APPEAL ACCUSED ON BAIL)
940 APEAL/177/2002 WAIJANATH BABA Bora Satyajit S. BILOLIKAR
DHONDE AND ORS SAPKAL SANDIP R, UPENDRA
VS SAKHARE BAPURAO
STATE OF MAHARASHTRA AMARNATH S. AND Golegaonkar Anil S.
CHORMAL AJIT B. COPY SERVED ON
(FOR APPLICANTS) PP
V.D. SAPKAL.
-APPEAL AGAINST CONVICTION. -CONVICT ON BAIL. -R & P WITH PAPER BOOK RECEIVED.
Y SUPPLEMENTARY CAUSELIST COURT NO 0-FOR TUESDAY THE 21ST SEPTEMBER 2021 HIGH COURT OF BOMBAY BENCH AT AURANGABAD -
APEAL/180/2002 PANDU SAIDU MATADI DESHMUKH COPY SERVED ON
AND ORS RAJENDRA S. PP
VS DESHMUKH A S GOLEGOANKAR
THE STATE OF DEVANG R. ( FOR FOR R/2 AND 3
TO 3)
APEAL/181/2002 ANKUSH RAMRAO A M KANADE & S M COPY SERVED ON
FULZALKE AND ORS GODSAY PP
VS APEAL ABATED A S GOLEGOANKAR
THE STATE OF AGAINST FOR R/2 AND 3
APEAL/387/2002 THE STATE OF PUBLIC GODSAY SATISH M.
MAHARASHTRA PROSECUTOR
VS
MANOHAR BABA DHONDE
941 APEAL/674/2002 ANGAD VITHAL KOHALE Sapkal V.D. COPY SERVED ON
and ORS Kale Ajeet B. PP
VS APEAL ABATED
THE STATE OF MAHA and AGAINST
ORS APPELLANT NO. 4 &
-APPEAL AGAINST CONVICTION. -CONVICT ON BAIL. -R & P WITH PAPER BOOK RECEIVED.
942 APEAL/58/2003 SARFARAJ SK ABDUL BARI A B SALVE COPY SERVED ON
and ANR N S GHANEKAR ,M B P.P.
VS DALVI, N K KAKADE, ADV
THE STATE OF MAH. TO ASSIST TO PP.
-APPEAL AGAINST CONVICTION. -CONVICT ON BAIL. -R & P WITH PAPER BOOK RECEIVED.
APEAL/103/2003 JAMILODDIN JALALLUDIN N S GHANEKAR COPY SERVED ON
AND ANR S G SANGLE P.P.
VS ADV. S.G. LADDA and N K KAKADE, ADV
STATE OF MAHARASHTRA S.G. SANGLE TO ASSIST TO PP.
APEAL/224/2003 STATE OF MAHA PUBLIC N S GHANEKAR &
VS PROSECUTOR M SRIVASTAVA FOR
BARI AND ORS R/3 AND 4 SERVED
943 APEAL/127/2003 VITHAL @ MITHU PP FOR R/STATE
MADHAV BODKE
VS
STATE OF MAHARASHTRA
-APPEAL AGAINST CONVICTION. -CONVICT ON BAIL. -R & P WITH PAPER BOOK RECEIVED. -COURT
SERVICE NOTICE TO ACCUSED SERVED
944 APEAL/148/2003 RAJENDRA PANDURANG RN KAD PATIL PP FOR R/STATE
GAVANDE AH KAPADIA, VN COPY SERVED ON
VS DAMLE PP
STATE OF MAHARASHTRA
-APPEAL AGAINST CONVICTION. -CONVICT ON BAIL. -R & P WITH PAPER BOOK RECEIVED.
