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Ningappa Dhanappa Naikwadi vs The State Of Maharashtra
2021 Latest Caselaw 13508 Bom

Citation : 2021 Latest Caselaw 13508 Bom
Judgement Date : 20 September, 2021

Bombay High Court
Ningappa Dhanappa Naikwadi vs The State Of Maharashtra on 20 September, 2021
Bench: S.S. Jadhav, P. K. Chavan
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 533 OF 2016

 Ningappa Dhanappa Naikwadi                                ....APPELLANT
             V/S
 The State Of Maharashtra                                ....RESPONDENT

Ms Nasreen S Khalique , Appntd Adv for Appellant Mr Arfan Sait, APP

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 20th September, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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