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Anupama Agarwal And 4 Ors vs Il And Fs Financial Services ...
2021 Latest Caselaw 13377 Bom

Citation : 2021 Latest Caselaw 13377 Bom
Judgement Date : 17 September, 2021

Bombay High Court
Anupama Agarwal And 4 Ors vs Il And Fs Financial Services ... on 17 September, 2021
Bench: Nitin Jamdar, G. A. Sanap
                                        1        13. COMAP 55.2021.doc

JPP


    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      ORDINARY ORIGINAL CIVIL JURISDICTION

         COMMERCIAL APPEAL NO. 55 OF 2021
                       IN
       SUMMONS FOR JUDGMENT NO. 21 OF 2019
                      IN
      COMMERCIAL SUMMARY SUIT NO. 396 OF 2019

Anupama Agarwal & Ors.                           ... Appellants

      V/s.

IL & FS Financial Services Ltd.                  ... Respondent

Mr. Amrut Joshi a/w. Leona Furtado i/b. Pan India Legal Services
for the Appellants
Ms. Ankita Agrawal i/b. DSK Legal for the Respondent


                                  CORAM : NITIN JAMDAR &
                                         G. A. SANAP, JJ.

DATE : 17 SEPTEMBER 2021

P.C. :-

The learned Counsel for the Appellants seeks time. At his request, stand over to 13 October 2021.

G.A. SANAP, J. NITIN JAMDAR, J.

  JYOTI           Digitally signed by
                  JYOTI PRAKASH
  PRAKASH         PAWAR
                  Date: 2021.09.18
  PAWAR           12:17:39 +0530
 

 
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