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Sandip Bhagvatrao Bhakare vs Santosh Mohanlal Dave And Others
2021 Latest Caselaw 13314 Bom

Citation : 2021 Latest Caselaw 13314 Bom
Judgement Date : 16 September, 2021

Bombay High Court
Sandip Bhagvatrao Bhakare vs Santosh Mohanlal Dave And Others on 16 September, 2021
Bench: Avinash G. Gharote
                                                        1                                    38.WP.2713-2021.odt




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH AT NAGPUR

                             WRIT PETITION NO. 2713 OF 2021
                              ( Shri Sandip Bhagvatrao Bhakare
                                             Vs.
                             Shri Santosh Mohanlal Dave & Ors. )

Office Notes, Office Memoranda                          Court's or Judge's orders
of Coram, Appearances, Court's
orders     or    directions and
Registrar's orders


                                  Shri A.M. Kukday, Advocate for the petitioner.
                                  Shri Deoul Pathak, Advocate for the respondent Nos. 1 & 2.
                                  Shri R.D. Hajare, Advocate for the respondent No.3.
                                  Shri S.M. Ukey, Addl.GP for the respondent Nos. 5 & 6/State.



                                  CORAM:          AVINASH G. GHAROTE, J.

DATED : 16th SEPTEMBER, 2021.

The Registrar Judicial, is requested to get a xerox copy of the judgment dated 07.08.1975 passed in Civil Revision Application No. 244/1975, Sanjay s/o Dinkar Kulkarni, Vs. Shankarappa s/o Ganappa Pasarakar and place it on record of the present petition, as well as supply the xerox copy to the counsels for the respective parties.

2. List the matter on 20.09.2021 at 02.30 p.m.

JUDGE SD. Bhimte

 
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