Union Of India Through The ... vs Smt. Lalita V. Mertia
2021 Latest Caselaw 13203 Bom

                                                                                  5.wp.1338-15.doc

                  Urmila Ingale


URMILA
         Digitally
         signed by
         URMILA
                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CIVIL APPELLATE JURISDICTION
         PRAMOD
PRAMOD   INGALE
         Date:
INGALE   2021.09.16
         14:27:14
         +0530



                                             WRIT PETITION NO.1338 OF 2015

                                  Union of India and anr.            .. Petitioners
                                       Vs.
                                  Smt. Lalita V. Mertia              .. Respondent



                                  Mr.Ashok D.Shetty a/w Ms.Rita K.Joshi & Mr.Swapnil P.
                                  Kamble, for the petitioners.
                                  Mr.Sandeep V.Marne a/w Mr.Vishal P. Shirke, for respondent.



                                                  C0RAM : DIPANKAR DATTA, CJ &
                                                          M. S. KARNIK, J.

DATE : SEPTEMBER 15, 2021

P.C. :

Hearing concluded; judgment is reserved.

(M.S. KARNIK, J.) (CHIEF JUSTICE)