Himmatrao Ruprao Bagade And ... vs Sonabai Wd/O Devidas Mukunde
2021 Latest Caselaw 13198 Bom

Order                                                                                    17 cao 1086-2019
                                                      1

                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  NAGPUR BENCH, NAGPUR.

                       MISC. CIVIL APPLICATION (CAO) NO.1086/2019
                                            IN
                               SECOND APPEAL NO.511/2015
                                          Himmatrao Ruprao Bagade,
                                                     Vs.
                                        Sonabai wd/o Devidas Mukunde

Office notes, Office Memoranda of
Coram, appearances, Court's orders                           Court's or Judge's Orders
or directions and Registrar's orders.

                                          Shri Mangesh Bute, Advocate for appellant.

                                          CORAM : S.M. MODAK, J.

DATE : SEPTEMBER 15, 2021.

There is a delay of 711 days in preferring second

appeal. This Court has already disposed of Second Appeal

No.511/2015 as per the order dated 19/01/2017. The appellant

wants review of the said judgment.

Issue notice to respondent on delay condonation

application as well as on review application. If the appellant is

successful in convincing the Court for condonation of delay,

application for review will be considered on merits.

The matter be kept after four weeks.

JUDGE

R.S. Sahare