Ramrao Namdev Barve And Others vs Union Of India Through Its ...
2021 Latest Caselaw 13095 Bom

                                  (1)                         30-wp-10119-2021




          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                  30 WRIT PETITION NO.10119 OF 2021

 RAMRAO NAMDEV BARVE AND OTHERS                        ..PETITIONERS

                  VERSUS

 UNION OF INDIA THROUGH ITS
 SECRETARY AND OTHERS                ..RESPONDENTS
                        ...
 Mr. Niranjan Deshpande h/f Mr. Milind K. Deshpande,
 Advocate for the Petitioner.
 Mr. S. K. Tambe, AGP for Respondents-State.
                                        ...

                               CORAM : S. V. GANGAPURWALA &
                                       R. N. LADDHA, JJ.

DATED : 14th SEPTEMBER, 2021. PER COURT:-

1. The petitioners shall get the copy of the judgment relied by them.

2. Stand over to 28.09.2021.

   (R. N. LADDHA)                           (S. V. GANGAPURWALA)
          JUDGE                                     JUDGE

Devendra/September-2021