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Arshad Sahil Khan vs Deputy Commissioner Of Police And ...
2021 Latest Caselaw 13035 Bom

Citation : 2021 Latest Caselaw 13035 Bom
Judgement Date : 13 September, 2021

Bombay High Court
Arshad Sahil Khan vs Deputy Commissioner Of Police And ... on 13 September, 2021
Bench: S.S. Shinde, N. J. Jamadar
                                                 1/1                            14-WP-2603-2021.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION

                   CRIMINAL WRIT PETITION NO. 2603 OF 2021

Arshad Sahil Khan                                             ...Petitioner

         Versus

Deputy Commissioner of Police & Anr.                          ...Respondents
                                ...
Ms. Tanu Bhatia for Petitioner.
Mr. J.P. Yagnik, APP for State.
                                ...

                                        CORAM : S. S. SHINDE &
                                                N. J. JAMADAR, JJ.

DATE : 13th SEPTEMBER, 2021.

P.C.:

1. Heard. Reserved for judgment.

( N. J. JAMADAR, J.) (S. S. SHINDE, J.)

Bhagyawant Punde

 
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