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Shri. Karbhari Dagu Jadhav Since ... vs M/S. Sindhudurg Estates And Anr
2021 Latest Caselaw 13012 Bom

Citation : 2021 Latest Caselaw 13012 Bom
Judgement Date : 9 September, 2021

Bombay High Court
Shri. Karbhari Dagu Jadhav Since ... vs M/S. Sindhudurg Estates And Anr on 9 September, 2021
Bench: C.V. Bhadang
                                                                      1-wp-2198-21


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                       WRIT PETITION NO. 2198 OF 2021

 Shri. Karbhari Dagu Jadhav
 Since Decd. Thorugh his LRs.               ..Petitioners
       Vs.
 M/s. Sindhudurg Estates and Anr.           ..Respondents

                                    ----

 Mr. G. S. Godbole a/w. Mr. Balasaheb Ligade, for the Petitioners.
 Mr. P. K. Dhakephalkar, Senior Advocate a/w. Mr. Jagdish G.
 Aradwad (Reddy), for the Respondent Nos.1 and 2.

                                    ----

                                  CORAM : C.V. BHADANG, J.

DATE : 9 SEPTEMBER 2021 (Through Video Conferencing)

P.C.

. Stand over to 16 September 2021 for Pronouncement of Judgment.

C.V. BHADANG, J.

Mamta Kale page 1 of 1

 
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