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Sonu @ Sandeep Mohan Duggal vs The State Of Maharashtra
2021 Latest Caselaw 12908 Bom

Citation : 2021 Latest Caselaw 12908 Bom
Judgement Date : 8 September, 2021

Bombay High Court
Sonu @ Sandeep Mohan Duggal vs The State Of Maharashtra on 8 September, 2021
Bench: M. G. Sewlikar
                                                                ba629.21.odt
                                    -1-

         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

                      BAIL APPLICATION NO. 629 OF 2021

Sonu @ Sandeep Mohan Duggal                                  Applicant

       Versus

The State of Maharashtra                                     Respondent

Mr. S.S. Kazi, Advocate for the applicant.
Mrs. D.S. Jape, APP for respondent/State.

                                 CORAM : M.G. SEWLIKAR, J.

DATE : 8th September, 2021.

PER COURT :

Learned APP seeks time to cite some judgments.

Stand over to 21st September, 2021.

( M. G. SEWLIKAR ) Judge

dyb

 
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