Citation : 2021 Latest Caselaw 12814 Bom
Judgement Date : 7 September, 2021
1 1 caz19.21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CIVIL APPLICATION (CAZ) NO.19 OF 2021 IN
LETTERS PATENT APPEAL NO.63 OF 2010 (D)
Ramdayalal s/o Gulabchand Khandelwal (since dead) through his legal
heirs Kishor Ramdayalal Khandelwal and others
Vs.
Mahendera Badrinarayan Khandelwal and others
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Ms Anushri Dangre, Advocate h/f Shri Harish Dangre, Advocate for applicants.
CORAM : A.S. CHANDURKAR AND
PUSHPA V. GANEDIWALA, JJ.
DATED : SEPTEMBER 07, 2021.
This is an application for speaking to minutes. Perused the contents of the application. Considering the reasons as mentioned in the application, the application is allowed.
The names of legal representatives of appellant nos.1 and 2 be shown in the cause title of the judgment dated 29.06.2021.
Necessary correction be made accordingly and correct copy be uploaded on official website of the Court.
JUDGE JUDGE Wagh
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