Sai Agencies vs The State Of Maharashtra And Ors
2021 Latest Caselaw 12703 Bom

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                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CIVIL APPELLATE JURISDICTION

                                      WRIT PETITION NO.2076 OF 2021

           Sai Agencies                                                ....Petitioner
                 V/S
           The State of Maharashtra & Ors.                             ....Respondents
                                                   ...

           Mr. Shriram Kulkarni i/b Mr. Pranjal Khatavkar for the Petitioner.
           Mr. R.M. Shinde, AGP for Respondent No.1-State.
           Mr. G.H. Keluskar for Respondent No.2.
           Mr. Ashok Dhanuka a/w Mr. Ashish Jain, Ms. Vidhi Karia i/b M/s. W3 Legal
           LLP for Respondent Nos.3 and 4.
                                                ...

                                              CORAM : A.A. SAYED &
                                                      S.G. DIGE, JJ.

DATE : 6 SEPTEMBER 2021.

P.C.:

Stand over to 13 September 2021 for pronouncement of judgment.

(S.G. DIGE, J.) (A.A. SAYED, J.) katkam

Digitally signed by SUDARSHAN SUDARSHAN RAJALINGAM RAJALINGAM KATKAM KATKAM Date: 2021.09.07 11:13:48 +0530