Zakir Hussain Shehandi vs Shehandi Iqbal Ali Abdul Rajak And ...
2021 Latest Caselaw 12524 Bom

                                                                                          20. os ial 17371-21.doc

R.M. AMBERKAR
(Private Secretary)
                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                            O.O.C.J.

                                          INTERIM APPLICATION (L) NO. 17371 OF 2021
                                                             IN
                                                   APPEAL NO. 683 OF 2007
                                                             IN
                                           SUMMONS FOR JUDGMENT NO. 482 OF 2006
                                                             IN
                                               SUMMARY SUIT NO. 2540 OF 2006

                      Zakir Hussain Shehandi                                          .. Applicant

                      IN THE MATTER BETWEEN:
                      Shehandi Iqbal Ali Abdul Rajak                   .. Appellant
                           Vs
                      Vasanti Anil Kotian                              .. Respondent
                                                  ....................
                       Ms. Neeta Solanki i/by Unison Legal for the Appellant
                                                         ...................

                                                           CORAM               : S.J. KATHAWALLA &
                                                                                 MILIND N. JADHAV, JJ.

DATE : SEPTEMBER 2, 2021.

P.C.:

Stand over to 08th September, 2021 at 02.30 p.m.

[ MILIND N. JADHAV, J. ] [ S. J. KATHAWALLA, J. ]

Digitally signed by RAVINDRA RAVINDRA MOHAN MOHAN AMBERKAR AMBERKAR Date:

2021.09.03 10:45:16 +0530

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