Jsw Steel Ltd vs Kamlakar V. Savli And Anr
2021 Latest Caselaw 12522 Bom

(6)-WP-12897-16.doc.

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CIVIL APPELLATE JURISDICTION

                WRIT PETITION NO.12897 OF 2016

JSW Steel Ltd.                                       ..Petitioner
     Versus
Kamlakar V. Salvi and Anr.                           ..Respondents

                            WITH
               CIVIL APPLICATION NO.268 OF 2018
                            WITH
               CIVIL APPLICATION NO.935 OF 2018
                              IN
                WRIT PETITION NO.12897 OF 2016

Kamlakar V. Salvi                                    ..Applicant

IN THE MATTER BETWEEN

JSW Steel Ltd.                                       ..Petitioner
     Versus
Kamlakar V. Salvi and Anr.                           ..Respondents


Mr. Janak Dwarkadas, Senior Counsel a/w Ms. Rishika Harish, Mr. M. P.
Bharucha, Ms. Sneha Jaisingh, Mr. Manan Shah and Mr. Aniruddha Banerji
i/by Bharucha & Partners, for the Petitioner.

Mr. R. A. Thorat, Senior Advocate a/w Ms. Gauri Jadhav, Ms. Pratibha
Shelke and Mr. Suryajeet P. Chavan, for the Respondent No.1.

Mr. Aditya Thakkar and Mr. D. P. Singh, Advocate for Respondent No.3 -
UOI.

                             CORAM : UJJAL BHUYAN &
                                     MADHAV J. JAMDAR, JJ.

DATE : 2nd SEPTEMBER, 2021

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P.C.

Mr. Janak Dwarkadas, learned senior counsel for the petitioner has made his reply submissions.

2. We have also heard Mr. R. A. Thorat, learned senior counsel for some time for clarification.

3. Arguments concluded. Judgment is reserved.

          Digitally
          signed by
          BALAJI
BALAJI    GOVINDRAO

GOVINDRAO PANCHAL

MADHAV J. JAMDAR, J UJJAL BHUYAN, J PANCHAL Date:

2021.09.03 10:03:44 +0530

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