Grasim Industries Ltd vs Deputy Commissioner Of Income ...
2021 Latest Caselaw 15501 Bom

Citation : 2021 Latest Caselaw 15501 Bom
Judgement Date : 27 October, 2021

Bombay High Court

Grasim Industries Ltd vs Deputy Commissioner Of Income ... on 27 October, 2021

Bench: K.R. Sriram, Amit B. Borkar

                                                           1/1                          901-IA 2481-2021.doc
   PURTI
   PRASAD
   PARAB                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed by                   ORDINARY ORIGINAL CIVIL JURISDICTION
PURTI PRASAD PARAB
Date: 2021.10.28
14:13:20 +0530
                                      INTERIM APPLICATION NO. 2481 OF 2021
                                                       IN
                                         WRIT PETITION NO. 3367 OF 2019

              Grasim Industries Limited                                  ....Applicant

              In the Matter of

              Grasim Industries Limited                                  ....Petitioner
                            V/s.
              Deputy Commissioner of Income
              Tax, Central Circle-1 (4), Mumbai
              and Ors.                                                   ...Respondents

                                                  ----
              Mr. J.D. Mishra, Senior Advocate a/w Mr. Madhur Agrawal i/b Mr. Atul K.
              Jasani for Applicant.
              Mr. Akhileshwar Sharma for Respondent.
                                                  ----

                                                                 CORAM : K.R. SHRIRAM &
                                                                         AMIT B. BORKAR, JJ.

DATED : 27th OCTOBER 2021

P.C. :

1. By consent time for the Income Tax Appellate Tribunal (ITAT) to

pronounce its order and deliver the judgment is extended upto and

including 31st December, 2021.

2. Application stands disposed.

(AMIT B. BORKAR, J.) (K.R. SHRIRAM, J.)

Purti Parab