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Asif Rafik Shaikh @ Aasif Momin vs The State Of Maharashtra And Anr
2021 Latest Caselaw 15280 Bom

Citation : 2021 Latest Caselaw 15280 Bom
Judgement Date : 25 October, 2021

Bombay High Court
Asif Rafik Shaikh @ Aasif Momin vs The State Of Maharashtra And Anr on 25 October, 2021
Bench: Virendrasingh Gyansingh Bisht
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2725 OF 2021

 Asif Rafik Shaikh @ Aasif Momin                          ....APPLICANT
             V/S
 The State Of Maharashtra And Anr.                     ....RESPONDENT

VAIBHAV RAMCHANDRA GAIKWAD for applicant. P.P.Shinde APP for Respondent/state. Devyani Kulkarni for respondent No.2

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 25th October, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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