Thursday, 30, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Pradip Pransukhlal Sagar @ Pradip ... vs Jagdish Pransukhlal Sagar And 57 ...
2021 Latest Caselaw 15017 Bom

Citation : 2021 Latest Caselaw 15017 Bom
Judgement Date : 13 October, 2021

Bombay High Court
Pradip Pransukhlal Sagar @ Pradip ... vs Jagdish Pransukhlal Sagar And 57 ... on 13 October, 2021
Bench: N. J. Jamadar
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      NOTICE OF MOTION (SUITS) NO. 2006 OF 2018
                         In
                 SUITS 119 OF 2017

 Pradip Pransukhlal Sagar @ Pradip Pransukhlal....PETITIONER
 Zaveri And 4 Ors.
             V/S
 Jagdish Pransukhlal Sagar And 57 Ors.      ....RESPONDENT

Mr. Ashish Kamat, Mr. Archit Jayakar, Divya Tyagi, Anushka Agarwal, i/b. Jayakar & Partners, for D.Nos. 1 to 6. Mr. Sarosh Bharucha, Rajmani Varma, i/b. Navdeep Vora & Associates, for Plaintiff.

Mr. Melvyn Fernandes, i/b. Vaish Associates, for D.Nos. 13 to

18.



        CORAM :                HON'BLE SHRI JUSTICE N. J. JAMADAR J
        DATE :                 13th October, 2021
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

Page 1/1

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter