Mahadeorao Ramchandra Khadatkar vs Dr. Punjabrao Deshmukh Memorial ...
2021 Latest Caselaw 16524 Bom

Citation : 2021 Latest Caselaw 16524 Bom
Judgement Date : 29 November, 2021

Bombay High Court

Mahadeorao Ramchandra Khadatkar vs Dr. Punjabrao Deshmukh Memorial ... on 29 November, 2021

Bench: A.S. Chandurkar, G. A. Sanap

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 439 OF 2012
                           In
               WRIT PETITION 3119 OF 1995

 Mahadeorao Ramchandra Khadatkar             ....PETITIONER
             V/S
 Dr. Punjabrao Deshmukh Memorial Education....RESPONDENT

Society, Through Its President And 4 Others

S.V. BHUTADA for Appellant. RADHIKA D. RASKAR for Respondent Nos. 1 and 2.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 29th November, 2021 P.C. :

Heard Mr. S.V. Bhutada, Adv. for Appellant, Mrs. R.D. Raskar, Adv. for Respondent No.1 & 2, CLOSED FOR JUDGMENT,

( FOR REGISTRAR JUDICIAL )

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