Isha Laxmi Narayan vs Arshiya Limited
2021 Latest Caselaw 16387 Bom

                                                                20-ia-1657-21 in exa(l) 16107-21.doc

             DSS
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                 INTERIM APPLICATION NO. 1657 OF 2021
         Digitally
         signed by
         DINESH
DINESH   SADANAND
SADANAND SHERLA
SHERLA   Date:
         2021.11.27
                                                  IN
         12:45:18
         +0500               EXECUTION APPLICATION (L) NO. 16107 OF 2021

                      Isha L. Narayan                        ...Applicant
                            In the Matter of
                      Isha L. Narayan                        ...Decree Holder
                                                             /Org. Respondent
                            V/s.
                      M/s. Arshiya Limited                   ...Judgment Debtor/
                                                             Org. Claimant.
                                                    -----

                      None for the Applicant.
                      Mr. Vinit Kamdar i/b Parinam            Law    Associates           for     the
                      Respondent/Judgment Debtor.
                                                  -----

                                                C0RAM : G. S. KULKARNI, J.

DATE : NOVEMBER 25, 2021.

PC :

As the learned Counsel for the respondent is unable to proceed with the matter, stand over to 9.12.2021.

(G. S. KULKARNI, J.)