Akshay Babanrao Hajare vs The State Of Maharashtra
2021 Latest Caselaw 16321 Bom

Citation : 2021 Latest Caselaw 16321 Bom
Judgement Date : 24 November, 2021

Bombay High Court

Akshay Babanrao Hajare vs The State Of Maharashtra on 24 November, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

  CR. ANTICIPATORY BAIL APPLN. NO. 2215 OF 2021

 Akshay Babanrao Hajare                                    ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

SUJAY HEMANT GANGAL for applicant. Anamika Malhotra APP for Respondent/state.

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 24th November, 2021 P.C. :