Gopinath S/O Hona Chauhan By Lrs vs The Charity Commissioner And Ors
2021 Latest Caselaw 16318 Bom

                                                                                   5-fa-1022-2001.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION

                                             FIRST APPEAL NO.1022 OF 2001

                      Gopinath Hona Chauhan
                      (since deceased Through LRs)                          ...Appellants
VISHAL                           vs.
SUBHASH
PAREKAR               The Charity Commissioner and Others                   ...Respondents
Digitally signed by
VISHAL SUBHASH
PAREKAR               Mr. Vaibhav Sugdare, for the Appellants.
Date: 2021.11.24
14:49:03 +0530        Ms. Tanaya Goswami, AGP for the Respondent-State.

                                                 CORAM :   N. J. JAMADAR, J.

                                                 DATE :    NOVEMBER 24, 2021

                      P.C.:

                      .       The praecipe is moved for speaking to the minutes.

2. The learned counsel for the appellants submit that in the

judgment and order dated 26th October, 2021 inadvertently the

name of appellant No.1B Ratan Gopinath Chauhan remained to be

shown in the cause title.

3. The name of appellant No.1B Ratan Gopinath Chauhan be

inserted in the cause title of the judgment and order dated 26 th

October, 2021 and corrected copy be uploaded.

                                                               (N. J. JAMADAR, J.)




                      Vishal Parekar, P.A.                                                       ...1