Suresh Gianchand Kumar vs Khushali Ramnik Chawda And Rs
2021 Latest Caselaw 16314 Bom

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION


                                                SHERIFF'S REPORT NO.72 OF 2021
                                                             IN
                             COMMERCIAL EXECUTION APPLICATION NO.588 OF 2018


                    Suresh Gianchand Kumar                          .. Claimant
                             v/s.
                    Ramnik Mohanlal Chawda & Anr.                   .. Respondents



                    Mr. Mohan B. Jadhav for the claimant.

                    Mr. D.S. Chaudhari, Dy. Sheriff for the respondents.


                                                          CORAM : A. K. MENON, J.

DATED : 24TH NOVEMBER, 2021.

P.C. :

1. Report seeks directions permitting the Sheriff to conduct fresh

auction of the suit property. The application is supported by the

judgment creditor. Accordingly, report is allowed in terms of

prayer clauses (a) and (b).

2. Report is disposed in the above terms.

Digitally signed by SANDHYA (A. K. MENON, J.) SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2021.11.25 10:52:14 +0530

8.report-72-21(comex-588-18).doc wadhwa