Mukesh Nenshi Gala vs Anita Rajinder Rishi And 2 Ors
2021 Latest Caselaw 16060 Bom

         Digitally
         signed by
         NITIN
NITIN    DINKAR
DINKAR   JAGTAP                                                          14 IAL 25355 OF 2021.doc
JAGTAP   Date:
         2021.11.18
         20:19:27           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         +0530
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                INTERIM APPLICATION (L) NO.25355 of 2021
                                                 IN
                                   COMM. APPEAL (L) NO.24554 OF 2021
                                                 IN
                                   CHAMBER SUMMONS NO.35 OF 2020
                                                 IN
                            COMM. EXECUTION APPLICATION NO.252 OF 2019
                                                 IN
                                 SUMMONS FOR JUDGMENT NO.39 OF 2017
                                                 IN
                                  COMM. SUMMARY SUIT NO.140 OF 2017

               Mukesh Nenshi Gala                                ...     Appellant
                      Versus
               Anita Rajinder Rishi and Ors.                     ...   Respondents

               Mr. Shreepad Murthy with Mr. Vishal Jathar i/by MDP and Partners, for Appellant.
               Mr. Prathamesh Kamat with Mr. Nakul Jain, Ms. Nency Ramakrishnan i/by Mr.
               Akash Menon, for Respondent No.1.
                                   CORAM:      S.J. KATHAWALLA &
                                               MILIND N. JADHAV, JJ.

DATE: 18th NOVEMBER, 2021

P.C.:

1. Stand over to 6th December, 2021.

               ( MILIND N. JADHAV, J. )                          ( S.J.KATHAWALLA, J. )




               SSP                                                                          1/1