Prakash @ Papu Maruti Pokharkar ... vs The State Of Maharashtra
2021 Latest Caselaw 15992 Bom

Citation : 2021 Latest Caselaw 15992 Bom
Judgement Date : 17 November, 2021

Bombay High Court

Prakash @ Papu Maruti Pokharkar ... vs The State Of Maharashtra on 17 November, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3416 OF 2021

 Prakash @ Papu Maruti Pokharkar And Anr     ....APPLICANT
             V/S
 The State Of Maharashtra                ....RESPONDENT

Sudeep Pasbola a/w Karl Rustomkhan i/b Ayush Pasbola for applicant.

A.A.Palkar APP for Respondent/state

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 17th November, 2021 P.C. :