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Smt. Abha W/O Nitin @ Ganesh ... vs Nitin @ Ganesh Rakatsinge
2021 Latest Caselaw 15791 Bom

Citation : 2021 Latest Caselaw 15791 Bom
Judgement Date : 15 November, 2021

Bombay High Court
Smt. Abha W/O Nitin @ Ganesh ... vs Nitin @ Ganesh Rakatsinge on 15 November, 2021
Bench: A.S. Chandurkar, G. A. Sanap
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          FAMILY COURT APPEAL NO. 26 OF 2015

 Smt. Abha W/o Nitin @ Ganesh Rakatsinge ....PETITIONER
            V/S
 Nitin @ Ganesh Rakatsinge               ....RESPONDENT

M.P. KARIYA for Appellant. A.K. BHANGDE for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 15th November, 2021 P.C. :

Heard Mr. M.P. Kariya, Adv. for Appellant, Mr. A.K. Bhangde, Adv. for Respondent. CLOSED FOR JUDGMENT ALONGWITH FCA/25/2015.

( FOR REGISTRAR JUDICIAL )

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