Weavings Manpower Solutions ... vs Euphoria Technoligies Private ...
2021 Latest Caselaw 5760 Bom

Chittewan                                1/1                                  18. SJ 27-19.doc



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                   SUMMONS FOR JUDGMENT NO.27 OF 2019
                                  IN
                 COMMERCIAL SUMMARY SUIT NO.354 OF 2019

Weavings Manpower Solutions Private Ltd.    ...      Plaintiff
    Versus
Euphoria Technologies Private Ltd.          ...      Defendant
                                 .....
Ms. Gauri Tyagi i/b Mr. Akash Menon for the Plaintiff.

Mr. Shekhar B. Prabhavalkar for the Defendant.
                                 .....

                                        CORAM : S.C. GUPTE, J.

                                         DATE     : 30 MARCH 2021


P.C. :


.           Learned Counsel for the Plaintiff informs the court that there are

settlement talks between the parties. The Summons for Judgement is stood over to 26 April 2021.

( S.C. GUPTE, J.)