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Mayur Mangaldas Kothari And Ors vs Estate Of Late Neeraj Vinayak Vora ...
2021 Latest Caselaw 5602 Bom

Citation : 2021 Latest Caselaw 5602 Bom
Judgement Date : 24 March, 2021

Bombay High Court
Mayur Mangaldas Kothari And Ors vs Estate Of Late Neeraj Vinayak Vora ... on 24 March, 2021
Bench: S.C. Gupte
sg                                                               6. ia(l)2474-21.doc


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             ORDINARY ORIGINAL CIVIL JURISDICTION

                      INTERIM APPLICATION (L) NO.2474 OF 2021
                                      IN
                  COMMERCIAL SUMMARY SUIT NO.1148 OF 2019
                                     WITH
                    SUMMONS FOR JUDGMENT NO.85 OF 2019
                                      IN
                  COMMERCIAL SUMMARY SUIT NO.1148 OF 2019
                                     WITH
                        INTERIM APPLICATION NO.2175 OF 2019
                                      IN
                  COMMERCIAL SUMMARY SUIT NO.1148 OF 2019

Mayur Mangaldas Kothari And Ors.                         ...Plaintiffs
            vs.
Estate of Late Neeraj Vinayak Vora Through
Uttank Vinayak Vora And Anr.                             ...Defendants
                                    .....
Mr. Karl Tamboly, a/w. Ms. Darla D'mello, Ms. Ruchi Turakhia & Ms. Ishani
Paradkar, i/b. Nityoah Suneel And Associates, for the Plaintiffs.

Mr. Vishal Kanade, i/b. Mr. Aarif Alim Ali, for the Defendants.

                                         ....
                                      CORAM : S.C. GUPTE, J.

DATED : 24 MARCH 2021 P.C. :

. Stand over to 25 March 2021, at 2.30 p.m., for orders. (To be taken up after the Chamber Board).

( S.C. GUPTE, J. )

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