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Hasan Jamir Shaikh vs The State Of Maharashtra And Anr
2021 Latest Caselaw 5149 Bom

Citation : 2021 Latest Caselaw 5149 Bom
Judgement Date : 22 March, 2021

Bombay High Court
Hasan Jamir Shaikh vs The State Of Maharashtra And Anr on 22 March, 2021
Bench: S.S. Shinde, Manish Pitale
                      (20)-Apeal-37-21.doc.

                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  CRIMINAL APPELLATE JURISDICTION

                                      CRIMINAL APPEAL NO.37 OF 2021

                      Hasan Jamir Shaikh                           ..Appellant

                             Versus

                      The State of Maharashtra & Anr.              ..Respondents


                      Mr. Ranjeet M. Pawar, Advocate for the Appellant.
                      Mrs. S. D. Shinde, APP for the Respondent - State.
                      Mr. Karl P. Rustomkhan, Appointed Advocate for Respondent
                      No.2.

                                                   CORAM : S. S. SHINDE &
                                                           MANISH PITALE, JJ.

DATE : 22nd MARCH, 2021

P.C.

1. Heard.

2. Judgment reserved.

Balaji G.

Panchal Digitally signed by Balaji G. Panchal [MANISH PITALE, J] [S. S. SHINDE, J] Date: 2021.03.23 17:23:18 +0530

BGP. 1 of 1

 
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