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Abhijeet Motilal Patil vs Zilla Parishad And Others
2021 Latest Caselaw 4728 Bom

Citation : 2021 Latest Caselaw 4728 Bom
Judgement Date : 15 March, 2021

Bombay High Court
Abhijeet Motilal Patil vs Zilla Parishad And Others on 15 March, 2021
Bench: S.V. Gangapurwala, Shrikant Dattatray Kulkarni
                                                                   87 wp 6218 20.odt

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                           87 WRIT PETITION NO.6218 OF 2020

                            ABHIJEET MOTILAL PATIL
                                      VERSUS
                         ZILLA PARISHAD AND OTHERS
                                          ...
                 Advocate for Petitioner : Mr. Patil Chandrakant P.
                 Advocate for Respondents No. 1 to 3: Mr. Bagu D.S.

                              CORAM           : S. V. GANGAPURWALA &
                                                SHRIKANT D. KULKARNI, JJ.
                              DATE            : 15.03.2021.

PER COURT :

Mr. Bagul learned advocate for the respondent Nos. 1 to 3 submits that in view of the judgment of the Apex Court in Writ Petition No. 980/2019 the present petition becomes infructuous.

2. In the light of that the Writ Petition is disposed of as infructuous. No costs.

(SHRIKANT D. KULKARNI, J.) (S. V. GANGAPURWALA, J.)

mkd/-

 
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