Club Aquaria Enterprises vs Sunny Hospitality
2021 Latest Caselaw 4562 Bom

           Digitally signed                                   1/1                        10.SJ-88-2018.doc
           by Gauri A.
           Gaekwad
Gauri A.   Date:
Gaekwad    2021.03.11
           17:13:37
           +0530
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN ITS COMMERCIAL DIVISION
                                       SUMMONS FOR JUDGMENT NO.88 OF 2018
                                                      IN
                                      COMMERCIAL SUMMARY SUIT NO.758 OF 2018
                   Club Aquaria Enterprises             ....Applicant/Plaintiff
                              V/s.
                   Sunny Hospitality                ....Defendant
                                                          ----
                   Mr. Rohit Gupta i/b. Mr. Chirag Chanani for plaintiff/applicant.
                   Mr. Ketan Joshi i/b. V. V. Mohite for defendant.
                                                          ----
                                                           CORAM : K.R.SHRIRAM, J.

DATED : 11th MARCH 2021

P.C. :

1 By consent, stand over to 25th March 2021.

2 Registry to accept the rejoinder.

(K.R. SHRIRAM, J.)

Gauri Gaekwad