National Commodity Clearing Ltd. ... vs Dita Comtrade Ltd
2021 Latest Caselaw 4559 Bom

           Digitally signed                                 1/1                          20.SJ-22-2020.doc
           by Gauri A.
           Gaekwad
Gauri A.   Date:
Gaekwad    2021.03.11
           17:13:38
           +0530
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN ITS COMMERCIAL DIVISION
                                       SUMMONS FOR JUDGMENT NO.22 OF 2020
                                                      IN
                                      COMMERCIAL SUMMARY SUIT NO.32 OF 2020
                   National Commodity Clearing Ltd. (NCCL)               ....Applicant/Plaintiff
                              V/s.
                   Dita Comtrade Limited                                 ....Defendant
                                                      ----
                   Mr. Kevic Setalvad, Senior Advocate a/w. Mr. Mihir Mody and
                   Mr. Harshvardhan Melanta i/b. K. Ashar and Co. for plaintiff.
                   Ms. Kalpana Desai a/w. Mr. Prakash Shah i/b. Mr. Prakash Shah for
                   respondent.
                                                      ----
                                                       CORAM : K.R.SHRIRAM, J.

DATED : 11th MARCH 2021

P.C. :

By consent, stand over to 18th March 2021.

(K.R. SHRIRAM, J.)

Gauri Gaekwad