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Doha Bank vs Keshruwala Pankaj Kumar Pravin ...
2021 Latest Caselaw 4299 Bom

Citation : 2021 Latest Caselaw 4299 Bom
Judgement Date : 9 March, 2021

Bombay High Court
Doha Bank vs Keshruwala Pankaj Kumar Pravin ... on 9 March, 2021
Bench: A. K. Menon
                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            ORDINARY ORIGINAL CIVIL JURISDICTION
                                            INTERIM APPLICATION NO. 2367 OF 2020
                                                                IN
                              COMMERCIAL EXCUTION APPLICATION (L) NO. 394 OF 2020


                        Doha Bank                                         ... Applicant
                        vs.
                        Keshruwala Pankaj Kumar                          ... Respondent
                        Pravin Chandra and Anr
                                                               WITH
                                            INTERIM APPLICATION NO. 2368 OF 2020
                                                                IN
                              COMMERCIAL EXCUTION APPLICATION (L) NO. 536 OF 2020


                        Doha Bank, Dubai Branch                           ... Applicant
                        vs.
                        Shyam Ayinippully                                ... Respondent
                        S/o/. Subramanian Ayinippully
                                                               WITH
                                            INTERIM APPLICATION NO. 2376 OF 2020
                                                                IN
                              COMMERCIAL EXCUTION APPLICATION (L) NO. 685 OF 2020


                        Doha Bank, Dubai Branch                           ... Applicant
                        vs.
                        Dimple Girish Raghoowanshi & Anr                 ... Respondent


                        Mr. Kezer Kharawala i/b. Lex Juris for the Applicant / Decree Holders.
                        None for the Respondent / Judgment Debtor.

           Digitally
           signed by
           Rajeshwari
Rajeshwari R. Pillai
R. Pillai  Date:
           2021.03.10                                                                            1/2
           13:53:34
           +0530        910-IA-2367-2020-COMEXL-394-2020.doc
                        rrpillai
                                         CORAM : A. K. MENON, J.

DATED : 9th MARCH, 2021 P.C. :

1. Mr. Kharawala states that since attempts at postal services have

failed he will attempt service through Sheriff of Bombay and file

affidavit of service.

2. Returnable date is extended upto 7th April, 2021.

(A. K. MENON, J.)

910-IA-2367-2020-COMEXL-394-2020.doc rrpillai

 
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