Akhtarbhai Abdullabhai Since ... vs Mohammed Hussain Abdullabhai ...
2021 Latest Caselaw 3910 Bom

                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                              INTERIM APPLICATION (LODGING) NO.9397 OF 2020
                                                                       IN
                                           EXECUTION APPLICATION (LODGING) NO.2329 OF 2018

                               Akhtarbhai Abdullabhai (Since Deceased),
                               Thru' LRs. : Memuna A. Abdullabhai & Ors.        .. Applicants-Decree Holders
                                   In the matter between
                               Mohammed Hussain Abdullabhai
                               (Since Deceased)                                 .. Original Claimants /
                               Thru' LRs. : Zulfikar M. Kagalwala & Ors.         Judgment Debtors
                                             Vs.
                               Taherbhai Abdullabhai and Ors.                   .. Original Respondents /
                                                                                 Judgment Debtors


                               Mr. Sean Wassoodew, with Ms. Shruti Bhavsar, for the Applicants-Decree
                               Holders.
                               None for the Respondents.


                                                                                CORAM : A. K. MENON, J.

DATED : 2ND MARCH 2021.

P.C. :

1. Mr. Wassoodew seeks time to issue notice to the respondents in this IA

since according to him, their earlier Advocates have taken discharge.

2. List the IA on 10th March 2021. Affidavit-of-service to be filed by 8 th

March 2021.

(A. K. MENON, J.)

Sneha Digitally signed by Sneha A. Dixit 45-IAL-9397-2020.doc A. Dixit Date: 2021.03.03 16:31:11 +0530 Dixit