The Municipal Corporation Dhule ... vs Bhima Narayan Gawali
2021 Latest Caselaw 3816 Bom

           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                               BENCH AT AURANGABAD


                       WRIT PETITION NO.805 OF 2018


 The Municipal Corporation, Dhule                ... PETITIONER

          VERSUS

 Smt. Indubai Sukhlal Chauvan                     ... RESPONDENT

                              .......
 Shri V.D. Hon, Senior Counsel with
 Shri A.V. Hon, Advocate for petitioner
 Shri N.L. Chaudhari, Advocate for respondent
                              .......

                                WITH
                  WRIT PETITION NO.934 OF 2018 WITH
                  WRIT PETITION NO.806 OF 2018 WITH
                  WRIT PETITION NO.936 OF 2018 WITH
                    WRIT PETITION NO.944 OF 2018
                                .........

                                  CORAM :   R. G. AVACHAT, J.

DATE : 1st MARCH, 2021

PER COURT :

Reserved for judgment.

2. Interim relief to continue till then.

( R. G. AVACHAT ) JUDGE

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