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Reliance General Insurance ... vs Sonali Hemant Gawade And Ors
2021 Latest Caselaw 8395 Bom

Citation : 2021 Latest Caselaw 8395 Bom
Judgement Date : 23 June, 2021

Bombay High Court
Reliance General Insurance ... vs Sonali Hemant Gawade And Ors on 23 June, 2021
Bench: Anuja Prabhudessai
                                                                          18 fa-st- 9196-21.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                    FIRST APPEAL (ST) NO.9196 OF 2021

      Reliance General Insurance
      Company Limited                                           ..Appellant

                     v/s.

      Sonali Hemant Gawade & Ors.                        ..Respondents

      Mr. Pandit Kasar for the Appellant .

                                CORAM : ANUJA PRABHUDESSAI, J.

DATED : JUNE 23, 2021.

P.C.

1. Learned Counsel for the Appellant states that the entire

amount as per the impugned judgment and award dated

13.3.2020 shall be deposited before the MACT, Mumbai within a

period of three weeks.

2. In the light of the said statement, execution and

implementation of the impugned judgment and award is stayed till

the next date of hearing.

3. Issue notice, returnable on 14.07.2021. Private service is

permitted.

                                             (ANUJA PRABHUDESSAI, J.)




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